Delhi High Court - Orders
Sachin Talwar vs Sandeep Agrawal on 8 February, 2019
Author: Jayant Nath
Bench: Jayant Nath
$~OS-4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 516/2017
SACHIN TALWAR ..... Plaintiff
Through Mr.Rishabh Wadhwa and Mr.Raghav
Goyal, Advs. with the plaintiff.
versus
SANDEEP AGRAWAL ..... Defendant
Through
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 08.02.2019 CS(COMM) 516/2017 None has appeared for the defendant. The defendant is proceeded ex parte. List on 30.04.2019 for framing of issues. IA No. 8945/2017 (stay) This application has been filed by the plaintiff seeking ex parte injunction.
On 08.08.2017 this court had directed the parties to maintain status quo.
None has appeared for the defendant. The above order is confirmed. The application stands disposed of.
JAYANT NATH, J FEBRUARY 08, 2019 rb