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Patna High Court - Orders

Vinayaka Vidyapeeth vs Babasaheb Bhim Rao Ambedkar Bihar ... on 16 March, 2023

Author: Anil Kumar Sinha

Bench: Anil Kumar Sinha

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.14368 of 2018
     ======================================================
1.    Dhirendra Kumar and Ors Son of Shivjee Singh, resident of Village-
      Narayanpur, P.S.- Dumra, District- Sitamarhi.
2.   Ankita Kumari, D/o Laliteshwar Kumar, resident of Village- Talkhapur, P.S.
     Dumra, District- Sitamarhi.
3.   Murli Kumar, Son of Brahmdeo Prasad Vimal, Resident of Village- Sahsoul,
     P.S. B.Kothi, District- Purnea.
4.   Vikash Kumar, Son of Satya Narayan Shahi, Resident of Village- Dumra,
     P.S.- Dumra, District- Sitamarhi.
5.   Sanjay Kumar, Son of Shiv Narayan Prasad, resident of Village- Laxmipur,
     P.S.- Laxmipur, District- Jamui.
6.   Kaushal Kumar, Son of Madhusudan Prasad Singh, Resident of Village-
     Narayanpur, P.S.- Dumra, District- Sitamarhi.
7.   Samir Kumar Singh, Son of Tribhuwan Singh, resident of Village- Binodpur,
     P.S.- Begusarai, District- Begusarai.
8.   Md. Sadab Ali, Son of Md. Ali, Resident of Village- Dasai, P.S.- Runni
     Saidpur, District- Sitamarhi.
9.   Saheb Singh, Son of Chandrika Singh, Resident of Village- Marar Anhari
     Ujjari Barar, P.S.- Riga, District- Sitamarhi.
10. Abhishek Kumar, Son of Sanjay Kumar Jha, Resident of Village Near
    Telephone Exchange, Rajopatti, Rampatti, P.S.- Sitamarhi, District-
    Sitamarhi.
11. Satyendra Prasad Sinha, Son of Gaurishankar Prasad Sinha, Resident of
    Village- Shakti Sadan, Balhapatti, Kailashpuri, P.S.- Dumra, District-
    Sitamarhi.
12. Dilip Kumar, Son of Shambhu Narayan Singh, Resident of Village-
    Rasalpur, Nanakpur Road, P.S.- Bajpatti, District- Sitamarhi.
13. Rima Kumari, D/o Bindeshwar Prasad, resident of Village- Chakmahila,
    P.S.- Sitamarhi, District- Sitamarhi.
14. Md. Mashud Reza, Son of Md. Massom Alam, Resident of Village- Gorar,
    P.S.- Bajpatti, District- Sitamarhi.
15. Abhinandan Kumar, Son of Naval Kishore Singh, Resident of Village- Raudi
    Pokhar, P.S. Lalganj, District- Vaishali.
16. Sanjeev Kumar Pandey, Son of Umesh Pandey, Resident of Village-
    Azamgarh Nagwan Tola, Jagdishpur, P.S.- Dumra, District- Sitamarhi.
17. Ashutosh Chandan, Son of Kaushal Kishor Shahi, Resident of Village- Suhai
    Malikana, Suhai, P.S.- Sitamarhi, District- Sitamarhi.
18. Lata Kumari, D/o Late Sadanand Yadav, Resident of Village- Paik Tola, P.S.-
    Araria, District- Araria.
19. Md. Nayeemuddin, Son of Shamshul Hoda, Resident of Village- Dr. Yadav
    Path Bari Bazar, P.S.- Dumra, District- Sitamarhi.
 Patna High Court CWJC No.14368 of 2018(19) dt.16-03-2023
                                           2/4




                                                                    ... ... Petitioner/s
                                              Versus
  1.    The State Of Bihar and Ors
  2.    The Principal Secretary, Department of Education, Govt. of Bihar, Patna.
  3.    The Vice-Chancellor, Babasaheb             Bhimrao Ambedkar    BRA,     Bihar
        University, Muzaffarpur.
  4.    The Registrar, Babasaheb Bhimrao Ambedkar BRA, Bihar University,
        Muzaffarpur.
  5.    The Administrative Officer, Directorate of Distance Education, Babasaheb
        Bhimrao Ambedkar BRA, Bih
  6.    The Chairman University Grant Commission, New Delhi.
  7.    The Chancellor Bihar State University.
  8.    The Director of Distance Education BRA, Bihar University, Muzaffarpur.

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                     Civil Writ Jurisdiction Case No. 11734 of 2017
       ======================================================
       Anugrah Narayan Institute Of Technology Son of Brij Shyam Sharma,
       Resident of Village P.O.- Bhori, P.S.- Tekari, District- Gaya.

                                                                    ... ... Petitioner/s
                                     Versus
  1.    Babasaheb Bhim Rao Ambedkar Bihar University and Ors
  2.    The Vice Chancellor, Baba Saheb Bhim Rao Ambedkar, Bihar University,
        Muzaffarpur.
  3.    The Registrar, Baba Saheb Bhim Rao Ambedkar, Bihar University,
        Muzaffarpur.
  4.    The Examination Controller, Baba Saheb Bhim Rao Ambedkar, Bihar
        University, Muzaffarpur.
  5.    The Director, Directorate of Distance Education, Baba Saheb Bhim Rao
        Ambedkar, Bihar University, Mu
  6.    The Administrative Officer-cum Programme Officer, Directorate of Distance
        Education, Baba Saheb Bhi
  7.    The Chancellor, Universities of Bihar, Raj Bhawan, Patna.
  8.    The Principal Secretary of Chancellor, Universities of Bihar, Raj Bhawan,
        Patna.

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                 Civil Writ Jurisdiction Case No. 11836 of 2017
       ======================================================
 Patna High Court CWJC No.14368 of 2018(19) dt.16-03-2023
                                           3/4




       Vinayaka Vidyapeeth Son of Brij Shyam Sharma, Resident of Village P.O.-
       Bhori, P.S.- Tekari, District- Gaya.

                                                                    ... ... Petitioner/s
                                     Versus
  1.    Babasaheb Bhim Rao Ambedkar Bihar University and Ors
  2.    The Vice Chancellor, Baba Saheb Bhim Rao Ambedkar, Bihar University,
        Muzaffarpur.
  3.    The Registrar, Baba Saheb Bhim Rao Ambedkar, Bihar University,
        Muzaffarpur.
  4.    The Examination Controller, Baba Saheb Bhim Rao Ambedkar, Bihar
        University, Muzaffarpur.
  5.    The Director, Directorate of Distance Education, Baba Saheb Bhim Rao
        Ambedkar, Bihar University, Mu
  6.    The Administrative Officer-cum Programme Officer, Directorate of Distance
        Education, Baba Saheb Bhi null null
  7.    The Chancellor, Universities of Bihar, Raj Bhawan, Patna.
  8.    The Principal Secretary of Chancellor, Universities of Bihar, Raj Bhawan,
        Patna.

                                                 ... ... Respondent/s
       ======================================================
                                                 with
                    Civil Writ Jurisdiction Case No. 11848 of 2017
       ======================================================
       Gautam Buddha Para Medical College Son of Shri Ashok Kumar Roy,
       Resident of Mohalla- Bageshwari Colony, P.S.- Delha, District- Gaya.

                                                                    ... ... Petitioner/s
                                     Versus
  1.    Babasaheb Bhim Rao Ambedkar Bihar University and Ors
  2.    The Vice Chancellor, Babasaheb Bhim Rao Ambedkar Bihar University,
        Muzaffarpur.
  3.    The Registrar, Babasaheb Bhim Rao Ambedkar Bihar University,
        Muzaffarpur.
  4.    The Examination Controller, Babasaheb Bhim Rao Ambedkar Bihar
        University, Muzaffarpur. null null
  5.    The Director, Directorate of Distance Education, Babasaheb Bhim Rao
        Ambedkar Bihar University, Muza
  6.    The Administrative Officer-cum-Programme Officer, Directorate of Distance
        Education, Babasaheb Bhim
  7.    The Chancellor, Universities of Bihar, Raj Bhawan, Patna.
  8.    The Principal Secretary of Chancellor, Universities of Bihar, Raj Bhawan,
        Patna. null null

                                                                ... ... Respondent/s
             Patna High Court CWJC No.14368 of 2018(19) dt.16-03-2023
                                                       4/4




                   ======================================================
                   Appearance :
                   (In Civil Writ Jurisdiction Case No. 14368 of 2018)
                   For the Petitioner/s      :       Mr. Vikas Kumar
                   For the Respondent/s      :       Mr. Kameshwar Kumar- Gp17
                   (In Civil Writ Jurisdiction Case No. 11734 of 2017)
                   For the Petitioner/s      :       Mr. Arun Kumar
                   For the Respondent/s      :       Mr. Santosh Kumar Jha
                   (In Civil Writ Jurisdiction Case No. 11836 of 2017)
                   For the Petitioner/s      :       Mr. Arun Kumar
                   For the Respondent/s      :       Mr. Santosh Kumar Jha
                   (In Civil Writ Jurisdiction Case No. 11848 of 2017)
                   For the Petitioner/s      :       Mr. Arun Kumar
                   For the Respondent/s      :       Mr. Santosh Kumar Jha
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
                                         ORAL ORDER

19   16-03-2023

Learned counsel for the University is directed to produce a copy of the ordinance and regulation of distance and ODL mode including B.Ed. courses (ODL mode) by the next date.

List this case on 4th April, 2023.

(Anil Kumar Sinha, J) ashwani/-

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