Bombay High Court
Pr. Commissioner Of Income Tax, Central ... vs M/S. Sunshine Import And Export Pvt. Ltd on 28 January, 2020
Bench: Ujjal Bhuyan, Milind N. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 937 OF 2017
Pr. Commissioner Of Income Tax, Central - 4 ....Appellants
V/S
M/s. Sunshine Import And Export Pvt. Ltd. ....Respondent
WITH INCOME TAX APPEAL(IT) NO. 1135 OF 2017 Pr Commissioner Of Income Tax Central-4 ....Appellants V/S M/s. Shine Star Impex Pvt Ltd ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1121 OF 2017 Pr. Commissioner Of Income Tax -central 4 ....Appellants V/S M/s Sunshine Import And Export Pvt Ltd ....Respondent Mr. Sham V Walve a/w Pritesh Chatterjee, Advocate For Appellants Mr. Sameer Dalal i/by Aasifa Khan, Advocate For Respondent.
CORAM : UJJAL BHUYAN &
MILIND N. JADHAV, JJ
DATE : 28th January, 2020
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P.C. :
At the request of learned advocate for the Respondent No. 1, Stand over to 24/02/2020 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 28/01/2020 ::: Downloaded on - 29/01/2020 04:01:53 :::