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State of Uttarakhand - Section

Section 192 in Uttarakhand Panchayati Raj Act, 2016

192. Honoraria and allowances

- The Gram Pradhan, Up Pradhan, Members of Gram Panchayat, Chairman and Vice Chairman and Members of a Zila Panchayat and the Pramukh and Senior Up-Pramukhs, junior Up Pramukh and Members of a Kshetttra Panchayat shall receive such honoraria and such allowances as may be prescribed.