Section 4(37) in Gujarat University (Amendment) Act, 1972

[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(37) in Gujarat University (Amendment) Act, 1972

(37)to institute and manage-

(a)Printing and Publication Department,

(b)University Extension Boards,

(c)Information Bureaux, and

(d)Employment Bureaux;