Section 47 in The Rajasthan Waqf Board (Election of Members) Rules, 1999
47. Admission to polling stations.
- The Presiding Officer shall regulate the number of electors, to be admitted at any one time inside the polling station and shall exclude therefrom all persons other than-(a)polling officers;(b)persons authorised by the Chief Election Authority;(c)candidates, their election agents and subject to the provisions of Rule 36, the polling agents of each candidate;(d)public servant on duty in connection with the decision;(e)a child in arms accompanying an elector;(f)a person accompanying a blind or infirm elector who cannot move without help; and(g)such other person as the Returning Officer or the Presiding Officer may employ in connection with the election.
