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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Bihar - Subsection

Section 69(1) in The Bihar Panchayat Election Rules, 2006

(1)The Presiding Officer will send to the Returning Officer -
(a)Ballot-boxes
(b)Ballot-paper and paper seal account;
(c)Sealed packets specified in Rule 68; and
(d)All other papers used in poll, and deposit them at the specified place.