Section 2(c) in Tamil Nadu Legislator's Pension Rules, 1977
(c)[ "Council" means the Tamil Nadu Legislative Council which was abolished by the Legislative Council (Abolition). Act, 1986 (Central Act 40 of 1986);] [Vide G.O. Ms. No. 484, Public (Establishment-I and Legislature), dated the 22nd April 1992.](cc)[ "Family Pensioner" means a person who is eligible to receive family pension under sub-section (2-B) of section 12-B of the Act;] [Vide G.O. Ms. No. 1397, Public (Establishment-I and Legislature), dated the 21st December 2001.]
