Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(2) in Haryana Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019

(2)They shall come into force on the date of their publication in the Official Gazette.