Karnataka High Court
Nagaraj T S/O Thimmanna vs The Asst Executive Engineer on 2 June, 2010
Author: H.G.Ramesh
Bench: H.G.Ramesh
W.P.NOS.9688--969 I /2010 -1- IN THE HIGH COURT OF KARNATAKA AT BAN GALORE DATED THIS THE 2"" DAY OF JUNE 2010 H BEFORE THE I-ION'BLE MR. JUSTICE , .
Writ Petition Nos.9688-9691../20-1?? BETWEEN:
1 NAGARAJTS/O THIMMANNA AGED 33 YEARS .
R/O NO3585, 7TH CRO_SS. _ u NEW 11 CROSS, GAYATHRIDIACVAR L BANGALORE 560 021 -- 1 2 _SMTJYASHQ£'-A W/O§JAYA1\.fNA, AGED 40 YEiARS;ir~' _ _ .
R/A NO.35'8:'j}<7"?-vC1?1OSS'«--., _ NEW 11 CRQSS, GAYA'IHR}N_AGAR BANCv}ALORE._5'60*1:Q2_1 _ 3 R KRI_SHNAMU'ET'HY' S/O._G2"s1\E'G--APPA AGED24 CALAKSHMI ..
W/O KRISIENAMSRIISY "
NO;.3585, 7THCROSS ' , NEW 11 CROSS, GAYATHRINAGAR
--. A BANGYXL-ORE 560 021 4' _ "'SMT. :\I1«R;\/;;°s1..A_ W/0 LINGARAJU " . _AGE1b' '35'_~¥EA._RS R/O N0..3'5.85; 7111 CROSS NEW IECROSS, GAYATHRINAGAR BANGALORE 560 021 PEITHONERS " {BY SR1-1; PANGURANGA NAYAK. ADV.) 1" " THE ASST EXECUTIVE ENGINEER ' C-1, SUBDIVISION RAJAJINAGAR, BANGALORE 560 010 W.P.N0s.9688--969 1 /20 1 O -2- 2 SMT SUMITHRA W/ O LATE K VEERENDRA AGED MAJOR R/A 3585, 2ND CROSS 'B' BLOCK, GAYATHRINAGAR BANGALORE 580 021 RESPONDENIS {BY SR1 N K GUPTA, ADV. FOR R1; R2 SERVED] THESE WRIT PETITIONS FILED UNDER C' I THE CONSTITUTION or INDIA PRAYING "DO DIH.~*3x'3<3i:*IfI~1'I3:._I2I TO RESTORE THE ELECTRICITY IN REvS'I'3ECT OF BEARING TO THE SCHEDULE PREMISES NQ.cI LG'21'1_92;CL 1,3' 211911, CI LG 25711, CI LG 14386' c;1f«'"1'IIE~.
PREMISES OF THE PETI'I'IONERS &---A1i.LSO_Ti*IE' CONNECTING METER NO.CI--LG 2371--1, THESE PETITIONS COMING ON .1 FOR HEARING, 'EH13 DAY.
THE COURT MADE THE FOLI,Q\?VING'i "
Sri N.K.Gr1pt.a, Cricurisgxa' appearing for respondcfifs' théIi"xpoWer supply to the insta11atibrIs.. in. Vt1Ei'§:.V'C'p1fémiises in occupation of the petitioners _beerI restored and the writ petitions have ' Cbecomé irIfrur;tuous;' "" "His submission is piaced on record. are accordingly dismissed as having become inrfrrjgjtixous.
_ Pstitfons dismissed. ' 313363