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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(2) in The Mumbai Metropolitan Region Development Authority Act, 1974

(2)[ The Chairman shall preside at the meetings of the Authority. In the absence of the Chairman, at any meeting, any other member of the Authority elected by the members present at the meeting, shall preside at such meeting.] [Sub-section (2) was substituted for the original by Maharashtra 30 of 1983, Section 3.]