Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] NCT Delhi - Subsection Section 40(3) in The Delhi Vidyut Board Rules, 1997 (3)Stock and applications for stocks shall be for one hundred, five hundred or one thousand rupees or multiples of one thousand rupees.
