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State of Madhya Pradesh - Section

Section 141 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

141.

Candidates who failed either in the theoretical or practical part of a science subject, shall be required to pass only in the part in which they have failed. The minimum pass percentage shall be the same as in the cawed of candidate appearing in all subjects.Regulation 141 applies only to those candidates who have originally appeared in subjects which had been bifurcated into theory and practical examinations. Regulation 141 can have no application where the candidate is not originally examined in theory and practical examination. Where a candidate was originally not examined in theory and practical. Regulation 146 applies.