Section 10 in The Jammu and Kashmir Passengers Taxation Act, 1963
10. Exceptions.
- The Government may. by general or special order and subject to specific condition, if any, [exempt either partly or in full, any person or class of persons from the operation of any of the provisions] [Substituted by Act No. XIII of 1984, Section 2.] of this Act, if in its opinion such exemption would be expedient in the public interest.
