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State of Uttar Pradesh - Section

Section 53 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

53.

The Compensation Officer shall maintain a register in Z.A. Form 32 in which all entries in respect of payment of interim compensation shall be made. [The voucher shall be prepared in Z.A. Foam 31-A.] [Substituted by Notification No. 5647/I-A-1073-1953, dated 25.08.1953.]