Patna High Court - Orders
Peerit Chatra Sangh, Bhupendra Narain ... vs The State Of Bihar on 19 September, 2023
Bench: Chief Justice, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.13344 of 2023
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Peerit Chatra Sangh, Bhupendra Narain Mandal University, Madhepura
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Bhola Kumar, Advocate
For the Respondent/s : Smt. Binita Singh, SC 28
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
2 19-09-2023One week's time is granted to the learned counsel for the respondents to file a counter affidavit.
Post on 07.10.2023.
(K. Vinod Chandran, CJ) ( Partha Sarthy, J) Bibhash U