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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(3) in Utkal University of Culture Act, 1999

(3)The Board may refuse to approve the rules submitted to it or may return them to the authority concerned for further consideration or may approve the rules without modification 0r subject to such modifications as the Board may deem fit.