Calcutta High Court (Appellete Side)
Rameshwar Jadav vs Ms. Sultana Abdullah & Ors on 26 October, 2017
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
1 (19) 26.10.2017
(p.j.) IN THE HIGH COURT AT CALCUTTA CIVIL REVISIONAL JURISDICTION APPELLATE SIDE CO 3166 of 2017 Rameshwar Jadav
-versus-
Ms. Sultana Abdullah & ors.
Mr. Saurav Banerjee Mr. Arnab Dutt ... for the petitioner The petitioner is directed to serve a copy of this application on the opposite parties by speed post with acknowledgement due.
Let, this application appear under the same heading on November 7, 2017 when the petitioner shall file an affidavit of service.
(Ashis Kumar Chakraborty, J.)