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Chattisgarh High Court

Amit Kumar Verma And Ors vs State Of Chhattisgarh And Ors. 28 ... on 31 July, 2018

                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                                        WPS No. 5047 of 2010
                         Amit Kumar Verma and others -v- State of Chhattisgarh and others.




31-7-2018

Mr. Aditya Tiwari, Adv. for petitioners.

Mr. Dheeraj Wankhede, Govt. Adv. for the State. As prayed by counsel for the petitioners, list the matter for hearing on 16-8- 2018.

Sd/-

(Sharad Kumar Gupta) Judge Pathak