Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 244] [Entire Act] State of Bihar - Subsection Section 244(c) in Bihar Board's Miscellaneous Rules, 1958 (c)to Brahmo and Jain Officers of the special holidays permissible to them under Rules 248 and 249 below which will continue in force;
