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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(2) in The Bihar and Orissa Nurses Registration Act, 1935

(2)The Council may appoint such other officers and such clerks and servants as they may consider necessary for the purpose of this Act, and shall pay them such salary and allowances (if any) as the Council may determine.