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[Cites 0, Cited by 0] [Section 120(1)] [Section 120] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 120(1)(a) in Arunachal Pradesh Co-operative Societies Act, 1978

(a)if made or sanctioned or approved by the Registrar or the Additional or Joint Registrar or whom powers of the Registrar are conferred-to the Government;