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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(h) in The U.P. Technical Education Department Non-Gazetted Technical Service Rules, 1988

(h)"Member of the Service" means a person appointed in a substantive capacity under these rules or the rules or orders in force prior to the commencement of these rules to a post in the cadre of the service;