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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(3)(b) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(b)Each party to the dispute shall select one arbitrator from the panel appointed for the purpose by the disputes sub-committee. The arbitrators shall, before entering upon the reference, appoint a person from the panel to act as Umpire in case they fail to agree.