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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(2)The quantity of such alcohol remaining in stock in each cask, vat or other receptacles shall be shown under Clause (a), Sub-rule (1).