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Supreme Court - Daily Orders

Kerala Gramin Bank Officers Union ... vs Union Of India Ministry Of Finance ... on 13 December, 2019

Bench: Mohan M. Shantanagoudar, R. Subhash Reddy

      ITEM NO.45                              COURT NO.13                 SECTION X

                                 S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS

                              M.A No(s).954/2019 in W.P. (C) No(s).      210/2013

      (Arising out of impugned final judgment and order dated 25-04-2018
      in W.P.(C) No. No. 210/2013 passed by the Supreme Court Of India)

      KERALA GRAMIN BANK OFFICERS UNION
      GENERAL SECRETARY & ORS.                                               Petitioner(s)

                                                    VERSUS

      UNION OF INDIA MINISTRY OF FINANCE DEPARTMENT OF
      FINANCIAL SERVICES SECRETARY TO GOVT. OF INDIA & ANR. Respondent(s)

      (IA No. 68992/2019 - CLARIFICATION/DIRECTION)

      Date : 13-12-2019 These matters were called on for hearing today.

      CORAM :                HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                             HON'BLE MR. JUSTICE R. SUBHASH REDDY

      For Petitioner(s)                Mr.   Jayanth Muthraj, Sr. Adv.
                                       Mr.   C.K. Sasi, AOR
                                       Ms.   Nayantara Roy, Adv.
                                       Mr.   Abdulla Saseeh, Adv.

      For Respondent(s)                Mr. Sanjay Jain, ASG
                                       Mr. Mukul singh, Adv.
                                       Ms. Niranjana Singh, Adv.
                                       Mrs. Anil Katiyar, AOR

                                       Mr. Sharmila Upadhyay, Adv.
                                       Mr. Pawan Upadhyay, Adv.
                                       Mr. Sarvjit Pratap Singh, Adv.

                         UPON hearing the counsel the Court made the following
                                                 O R D E R

Application(s) for impleadment is allowed.

List the miscellaneous application for final hearing on a non- miscellaneous day after the ensuing the Christmas and New Year Holidays.

Signature Not Verified

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2019.12.13
16:52:15 IST
Reason:


      (GULSHAN KUMAR ARORA)                                           (R.S. NARAYANAN)
           COURT MASTER                                                 COURT MASTER