Supreme Court - Daily Orders
Kerala Gramin Bank Officers Union ... vs Union Of India Ministry Of Finance ... on 13 December, 2019
Bench: Mohan M. Shantanagoudar, R. Subhash Reddy
ITEM NO.45 COURT NO.13 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A No(s).954/2019 in W.P. (C) No(s). 210/2013
(Arising out of impugned final judgment and order dated 25-04-2018
in W.P.(C) No. No. 210/2013 passed by the Supreme Court Of India)
KERALA GRAMIN BANK OFFICERS UNION
GENERAL SECRETARY & ORS. Petitioner(s)
VERSUS
UNION OF INDIA MINISTRY OF FINANCE DEPARTMENT OF
FINANCIAL SERVICES SECRETARY TO GOVT. OF INDIA & ANR. Respondent(s)
(IA No. 68992/2019 - CLARIFICATION/DIRECTION)
Date : 13-12-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. Jayanth Muthraj, Sr. Adv.
Mr. C.K. Sasi, AOR
Ms. Nayantara Roy, Adv.
Mr. Abdulla Saseeh, Adv.
For Respondent(s) Mr. Sanjay Jain, ASG
Mr. Mukul singh, Adv.
Ms. Niranjana Singh, Adv.
Mrs. Anil Katiyar, AOR
Mr. Sharmila Upadhyay, Adv.
Mr. Pawan Upadhyay, Adv.
Mr. Sarvjit Pratap Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Application(s) for impleadment is allowed.
List the miscellaneous application for final hearing on a non- miscellaneous day after the ensuing the Christmas and New Year Holidays.
Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2019.12.13 16:52:15 IST Reason: (GULSHAN KUMAR ARORA) (R.S. NARAYANAN) COURT MASTER COURT MASTER