Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 17 in The U.P. Coal Control Order, 1977 17. Power of State Government to call for records and pass orders. - The State Government may call for the records of any case and pass such orders in the case as may in the circumstances, appear to it necessary in the public interest.
