Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(3)(j) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(j)draw in the prescribed form the preliminary and the final scheme in accordance with the draft scheme: