Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 33 in The Assam Excise Act, 2000 33. No right to renewal. - No person to whom a licence has been granted under this Act shall have claim to the renewal of such licence, or save as provided in Section 31, any claim to compensation on the determination thereof.
