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[Cites 0, Cited by 0] [Section 45A(1)] [Section 45A] [Entire Act]

State of Tamilnadu - Subsection

Section 45A(1)(ii) in Tamil Nadu Pension Rules, 1978

(ii)six months from the date of retirement of a Government servant otherwise than on superannuation under Fundamental Rule 56(2) or 56(3) or rules 33, 36, 38, 39 and 42 of the Tamil Nadu Pension Rides, 1978.