Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(6)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(6)(i) in Uttar Pradesh Value Added Tax Act, 2008

(i)goods, in respect of which credit of full amount of input tax was claimed; or