Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Assam - Subsection Section 22(6) in The Gauhati University Act, 1947 (6)Any member of the Court may propose to the Executive Council the draft of any Statute and the Executive Council shall submit such proposed draft to the Court with its comments.
