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State of Punjab - Section

Section 4 in The Punjab Town Improvement Trust Rules, 1939

4.

All sums paid into the treasury on account of the Trust, and all payments made on cheques, shall be entered in a pass book, which shall be periodically sent to be written up at the treasury. At the close of each month the entries on each side of the pass book shall be totalled and a balance struck under the signature of the Treasury Officer. In no circumstances shall any entries be made in the pass book, except by the treasury clerk.Payment of money.