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Sayali Charitable Trust College Of ... vs The Pharmacy Council Of India on 5 January, 2021

Bench: S. Abdul Nazeer, K.M. Joseph

     ITEM NO.22                    Court 10 (Video Conferencing)             SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   15364/2020

     (Arising out of impugned final judgment and order dated 06-11-2020
     in WP No. 4919/2020 passed by the High Court of Judicature at
     Bombay at Aurangabad)

     SAYALI CHARITABLE TRUST COLLEGE OF PHARMACY                         Petitioner(s)

                                                    VERSUS

     THE PHARMACY COUNCIL OF INDIA                                       Respondent(s)

     (FOR ADMISSION and I.R. and IA No.132220/2020-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT
      IA No. 133351/2020 - APPLICATION FOR PERMISSION
      IA No. 132220/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 05-01-2021 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER
                             HON'BLE MR. JUSTICE K.M. JOSEPH


     For Petitioner(s)                  Mr. Sudhanshu S. Choudhari, AOR

     For Respondent(s)                 Mr. Zoheb Hossain, AOR
                                       Mr. Piyush Goyal, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

Mr. Zoheb Hossain, learned counsel accepts notice on behalf of respondent.

Tag with SLP (C) Nos. 14740-41 of 2020.

16:57:22 IST (RAJNI MUKHI) (KAMLESH RAWAT) Reason: COURT MASTER (SH) COURT MASTER (NSH)