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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Gujarat - Subsection

Section 87(7) in Gujarat State Council for Physiotherapy Rules, 2013

(7)The appointment to the post of Deputy Registrar shall be made by direct selection from amongst the persons having Bachelor of Physiotherapy-degree with at least ten year's experience after obtaining such degree in the Government; Public Sector; Private Sector or having at least 10 years' of practice by the Selection Committee consisting of President, Vice-President of the Council and one Member to be nominated by the State Government.