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Patna High Court - Orders

Anil Kumar vs M/S Maitreyee Vastu Nirman Llp on 21 November, 2025

         IN THE HIGH COURT OF JUDICATURE AT PATNA
           CIVIL MISCELLANEOUS JURISDICTION No.1236 of 2025
     ======================================================
1.    Anil Kumar Son of Late Basudeo Singh, Resident of Mohalla- Gabhtal,
      Gandhi Nagar, P.O. and P.S. - Danapur, District- Patna.
2.   Aman Kumar, Son of Anil Kumar, Resident of Mohalla- Gabhtal, Gandhi
     Nagar, P.O. and P.S. - Danapur, District- Patna.
3.   Anket Kumar @ Amit Kumar, Son of Anil Kumar, Resident of Mohalla-
     Gabhtal, Gandhi Nagar, P.O. and P.S. - Danapur, District- Patna.

                                                             ... ... Petitioner/s
                                         Versus
1.   M/s Maitreyee Vastu Nirman LLP Registered Office Flat No. 207, Block - B,
     Saivatika Phol Kunwar Palace, R.K. Puram, Danapur Khagaul Road, P.S. -
     Danapur, District- Patna, Bihar - 801503.
2.   Sri Ram Babu Ray, Son of Sri Kasheshwar Ray, resident of Anand Bazar,
     P.O. - Danapur Cantt, P.S. - Danapur, District- Patna - 801503.
3.   Sri Nageshwar Prasad, Son of Late Sri Vijadhar Ray, resident of Mohalla-
     Sherullahpur Nandgaon, P.O. and P.S. - Shastrinagar, District- Patna, Bihar.
4.   Sri Vijay Kumar, Son of Vishwanath Roy, resident of Mohalla-
     Jamaluddinchak, near Shiv Mandir, P.O. and P.S. - Khagaul, District- Patna,
     Bihar- 801105.
5.   Mrs. Rukhshar Khanam, Wife of Kaushar Khan, Resident of Flat No- 207,
     S.S. Enclave, Ashiana Digha Main Road Rajiv Nagar, District- Patna, Bihar.
6.   M/s Maitreyee Maha Nirman LLP, Registered office at Flat No.- 207, Block-
     B, Saivatika Phool Kunwar Palace, R.K. Puram, Danapur Khagaul Road,
     P.S.- Danapur, District- Patna, Bihar- 801503.
7.   Sri Niteen Kumar, Son of Sri Ramdip Singh, Resident of Naya Tola Saguna,
     P.O.- Danapur Cantt., P.S.- Danapur, District- Patna, Bihar- 801503.
8.   Mr. Kaushar Khan, Son of Jakir Hussain Khan, resident of Flat No. 207, S.S.
     Enclave, Ashiana Digha Main Road, Rajiv Nagar, District- Patna, Bihar-
     800014.
9.   Mr. Ashraf Khan, Son of Tabraj Khan, resident of Flat No. 207, S.S.Enclave,
     Ashiana Digha Main Road, Rajiv Nagar, District- Patna, Bihar- 800014.
10. The Chairman, Real Estate Regulatory Authority, Bihar, Patna 4/6 Floor,
    BSBCC Bauilding Shastri Nagar, Patna, Bihar.
11. The Nagar Parishad Danapur, Nizamat Takiyapur, P.O. - Digha, P.S. -
    Danapur, Patna - 800012 (Bihar).
12. The Assistant General Manager, S.B.I. RACPC- II State Bank of India,
    R.P.S. More, Danapur, Patna.
13. Smt. Nancy Keshri, W/o Vikash Kumar, resident under C/o Anand Keshri,
    Sindhi Dalan, Khajekalan, Patna City, Bihar - 800008.
14. Shri Vikash Kumar, Son of Prabhat Kumar, resident under C/o Anand
    Keshri, Sindhi Dalan, Khajekalan, Patna City, Bihar - 800008.
15. Smt. Soni Kumari, Wife of Sri Ravish Kumar, resident of village-
 Patna High Court C.Misc. No.1236 of 2025(2) dt.21-11-2025
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        Daudnagar Patwa Toli, Imali Tal, Ward No. 16, P.O.- Daudnagar, District-
        Aurangabad, Bihar- 824143.
  16. Sri Ravish Kumar, Son of Sri Ramchandar Prasad, resident of village-
      Daudnagar Patwa Toli, Imali Tal, Ward No. 16, P.O.- Daudnagar, District-
      Aurangabad, Bihar- 824143.
  17. Smt. Jyotsna Devi, W/o Shri Ajay Kumar Ambastha, Resident of Village-
      East Gola Road Chandra Shekhar Nagar, Near Yogarsh Mart, Patna, Bihar -
      8015033.
  18. Shri Ajay Kumar Ambastha, Son of Late Damodar Narayan Prasad, Resident
      of Village- East Gola Road Chandra Shekhar Nagar, Near Yogarsh Mart,
      Patna, Bihar - 8015033.
  19. Smt. Manjula Kumari, Wife of Shri Bipin Prasad Singh, Resident of village-
      Ward No. - 3, Ramnagar Khawan, Khan, Madhepura, Bihar- 852210.
  20. Shri Bipin Prasad Singh, Son of Late Haldhar Prasad Singh, Resident of
      village- Ward No. - 3, Ramnagar Khawan, Khan, Madhepura, Bihar-
      852210.
  21. Smt. Nilam Varma, Wife of Shri Rash Bihari Varma, Resident of Village-
      Nawapali Chakra, Siwan, Bihar- 841226.
  22. Shri Rash Bihari Varma, Son of Late Bipin Bihari Varma, Resident of
      Village- Nawapali Chakra, Siwan, Bihar- 841226.
  23. Mr. Punit Kumar Tiwari, Son of Binod Kumar Tiwari, resident of Prithvipur,
      Gali No.- 1, Janak Kirana Store, Chirayantard, District - Patna, Bihar-
      800001.
  24. Mrs. Sujata Mishra, Wife of Mr. Punit Kumar Tiwari, resident of Prithvipur,
      Gali No.- 1, Janak Kirana Store, Chirayantard, District - Patna, Bihar-
      800001.
  25. Smt. Nirmala Kumari Wife of Shri Sanjay Kumar, Resident of Narottampur,
      Kajra, Surajgarha, Lakhisarai, Bihar- 811309.
  26. Mr. Sunny Kumar, Son of Shri Sanjay Kumar Singh, Resident of
      Narottampur, Kajra, Surajgarha, Lakhisarai, Bihar- 811309.
  27. Smt. Ragini Pandey, Wife of Shri Manmohan Pandey, Resident of Village-
      Postal Quarter no. 23 Type III, Road No. - 02, Gardanibagh, Patna, Bihar -
      800001.
  28. Shri Manmohan Pandey, Son of Late Chand Dhar Pandey, Resident of
      Village- Postal Quarter no. 23 Type III, Road No. - 02, Gardanibagh, Patna,
      Bihar - 800001.
  29. Smt. Saloni Kumari, D/o Shri Sanjay Kumar Gupta, resident of village-
      Narayanpur, Post- Amarpura, Naubatpur, Patna, Bihar- 801109.

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       For the Petitioner/s       :      Mr.Kamlesh Kumar Pathak
       For the Respondent/s       :      Mr.Binod Bihari Sinha
       For the S.B.I             :       Dr. Anand Kumar, Adv.
       For the RERA             :        Mr. Jainandan Kumar
            Patna High Court C.Misc. No.1236 of 2025(2) dt.21-11-2025
                                                        3/3




                  For the Nagar Parishad, :         Mr. Bindhyachal Rai.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE S. B. PD. SINGH
                                        ORAL ORDER

2    21-11-2025

At the outset, learned counsel for the petitioners submits that he seeks permission to convert the present case into Miscellaneous Appeal.

2. In view of the submission made above, this Civil Miscellaneous application may be converted into into Miscellaneous Appeal.

3. Learned counsel for the petitioner shall make necessary corrections in the petition within a period of two weeks.

4. Registry is directed to register this case as Miscellaneous Appeal.

(S. B. Pd. Singh, J) sushma/-

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