Calcutta High Court (Appellete Side)
Superfast Parcel Service Pvt. Ltd. & Anr vs Union Of India & Ors on 3 March, 2015
Author: Debasish Kargupta
Bench: Debasish Kargupta
1
3‐3‐2015
S.D.
W.P. No. 5126 (W) of 2015
Superfast Parcel Service Pvt. Ltd. & Anr.
Versus
Union of India & Ors.
Mr. Pantu Deb Roy
Mr. Debabrata Saha Roy
Ms. Saptamita Pramanick
...For the Petitioners.
Mr. Saptarshi Roy
....For the Respondents.
On the prayer made on behalf of the respondent authorities, the hearing of this matter stands adjourned to enable them to obtain instruction in this matter.
Let this matter appear in the Daily Supplementary Cause List on March 9, 2015 under the heading "Urgent Motion".
( Debasish Kar Gupta, J. )