Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 31] [Entire Act] State of West Bengal - Subsection Section 31(b) in The Calcutta Improvement Act, 1911 (b)for regulating the grant of leave of absence, leave allowances and acting allowances to the officers and servants of the Board; [**] [Words omitted by W.B. Act 32 of 1955.]
