Delhi High Court - Orders
Sunil Dutt vs Poddar Prayagshala on 4 February, 2025
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4717/2012
SUNIL DUTT .....Petitioner
Through:
versus
PODDAR PRAYAGSHALA .....Respondent
Through: Mr. K.P. Mavi, Advocate
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 04.02.2025 [Physical Hearing/Hybrid Hearing (as per request)]
1. It is beyond 05:00 pm.
2. No time left.
3. List on 14.07.2025.
GIRISH KATHPALIA, J FEBRUARY 4, 2025/as Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/02/2025 at 23:28:21