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Delhi High Court - Orders

Sunil Dutt vs Poddar Prayagshala on 4 February, 2025

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                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 4717/2012
                                                SUNIL DUTT                                                                       .....Petitioner
                                                                                      Through:

                                                                                      versus

                                                PODDAR PRAYAGSHALA                                                              .....Respondent
                                                            Through:                                           Mr. K.P. Mavi, Advocate

                                                CORAM:
                                                HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                             ORDER

% 04.02.2025 [Physical Hearing/Hybrid Hearing (as per request)]

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GIRISH KATHPALIA, J FEBRUARY 4, 2025/as Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/02/2025 at 23:28:21