Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Karnataka - Section Section 75 in Karnataka Agricultural Income-Tax Act, 1957 75. ,000 but does not exceed Rs. 1 lakh| Rs. 6,000 plus thirty percent of the amount bywhich the total income exceeds Rs. 75,000.|-| Where the total agricultural income exceeds Rs.
