Section 26(1)(e) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

(e)The creche shall be adequately furnished and equipped and, in particular, there shall be made available-

(i)for children of more than two years of age, suitable bedding;

(ii)for each child of not more than two years of age, one suitable cot or cradle with the necessary bedding;

(iii)at least one chair or equivalent seating accommodation for the use of each mother while she is feeding or attending to her child; and

(iv)a sufficient supply of suitable toys for the older children.

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