Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38A(7)] [Section 38A] [Entire Act] Union of India - Subsection Section 38A(7)(d) in The Aircraft Rules, 1937 (d)in all other cases, at least such number and description of persons sufficient to ensure the safety of the aircraft as may be approved by the Director-General.]