Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(3)(a) in New Town Kolkata Planning Area (Building) Rules, 2014

(a)erection, re-erection, addition to, or alteration of -
(i)an internal partition wall which does not violate any of the provisions these rules, or
(ii)a parapet wall or a cornice or chajja within the boundaries of the site and not overhanging a street, however, that the total height of the parapet wall shall not be more than 1500 mm and width of the cornice or chajja shall not be more than 600 mm;