Bombay High Court
M/S Shaukatali Pyareali Kurshi vs Daman Municipal Council Thr The Chief ... on 30 March, 2022
Bench: G.S. Patel, Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2642 OF 2022
M/s Shaukatali Pyareali Kurshi ....PETITIONER
V/S
Daman Municipal Council Thr The Chief ....RESPONDENT
Executive And Ors CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE MADHAV J. JAMDAR, JJ DATE : 30th March, 2022 P.C. :
Due to paucity of time, stand over to 04/05/2022. Interim order, if any, to continue till then.
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