Section 9(5) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017
(5)Upon receipt of the renewal application, the Central Government shall forward the same to the Council and the Council shall, after conducting scrutiny of the application, depute such number of inspectors as deemed necessary for inspection of the Veterinary College in accordance with the provision of section 19 of the Act, the minimum standard of veterinary education regulations and the Veterinary Council of India (Inspectors and Visitors) Regulations, 1991.
