Himachal Pradesh High Court
Dr. Shagun Thakur vs Union Of India And Others on 7 January, 2019
Bench: Surya Kant, Ajay Mohan Goel
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
CWP No. : 61 of 2019.
.
Decided on: 07.01.2019
Dr. Shagun Thakur ....Petitioner.
Versus
Union of India and others ...Respondents.
Coram
The Hon'ble Mr. Justice Surya Kant, Chief Justice.
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.
Whether approved for reporting?1
For the petitioner : Mr. Mandeep Chandel, Advocate.
For the respondents : Mr. Rajesh K. Sharma, ASGI, for
respondent No. 1.
: Ms. Shreya Chauhan, Advocate
for respondent No. 2.
: M/s Rajiv Jiwan and Prashant
Sharma, Advocates for
respondent No. 3.
Surya Kant, Chief Justice (Oral)
Learned Counsel for the National Institute of Technology, Hamirpur, has placed on record the communication dated 6th January, 2019, issued by the Dean (Academic), NIT Hamirpur, which is taken on record, whereby the petitioner has been granted exemption from the ::: Downloaded on - 08/01/2019 23:03:10 :::HCHP requirement of NET for recruitment and appointment as Assistant Professor or equivalent position, as she has been .
awarded Ph.D Degree prior to July, 2009. This would have rendered the instant writ petition as infructuous. Ordered accordingly. Pending miscellaneous application(s), if any, also stand disposed of.
r to (Surya Kant)
Chief Justice
(Ajay Mohan Goel)
Judge
January 07, 2019
(narender/Yashwant)
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