Madhya Pradesh High Court
Ramesh Varma (Dead) Thr. Lrs Rajiv Varma vs Smt. Lajesh Saxena (Dead) Thr. Lrs ... on 1 December, 2017
THE HIGH COURT OF MADHYA PRADESH
RP-1270-2017
(RAMESH VARMA (DEAD) THR. LRS RAJIV VARMA Vs SMT. LAJESH SAXENA (DEAD)
THR. LRS SANJEEV SAXENA)
1
Gwalior, Dated : 01-12-2017
Shri D.D. Bansal, learned counsel for petitioner.
At this stage, Shri B.K. Agarwal, Advocate accepts
notice on behalf of respondent No. 1.
Office is directed to reflect the name of Shri B.K. Agarwal, Advocate for respondent No. 1 in the daily cause list.
List this case on 05.12.2017.
(ANAND PATHAK) JUDGE (LJ*)