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State of Haryana - Section

Section 1115 in Punjab Jail Manual

1115. Procedure when repairs are required.

(1)Estimates for repairs will be prepared by the officer of the Public Works Department concerned who will be responsible for their propriety.
(2)Executive Engineers in-charge of Divisions, in the Buildings and Roads Branch, are empowered to sanction expenditure on ordinary (annual, periodical and petty) repairs within the limits of the sanctioned stereotyped estimates and the budget allotment placed at their disposal by Superintending Engineers.>
(3)Note - The responsibility for the efficient maintenance of work should be impressed upon Executive Engineers from the beginning and they should be allowed as free a hand as possible subject to financial regularity.Note - All expenditure on pretty construction and repairs is charged to the Public Works Department Budget.