Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Greater Bengaluru City Corporation - Section 17(ii) in Bangalore Metropolitan Region Development Authority Act, 1985 (ii)sufficient opportunity shall in every instance be given to enable women or children, if any, to withdraw from such land or building;
