Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(viii) in The Hyderabad Agricultural Debtors Relief Rules, 1957

(viii)Maintenance of the debtor and his dependants and of his cattle and repairs to agricultural implements;